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Delhi HC Refuses to Stop Circulation of Film Based on Life of Sushant Singh Rajput - (08 Jul 2021)

MEDIA AND COMMUNICATION

Delhi High Court has refused to stop further circulation of a film purportedly based on the life of late Bollywood actor Sushant Singh Rajput that was released on a website on 20th June 2021.

Tags : DELHI HIGH COURT   RELEASE OF FILM ON LIFE OF SUSHANT SINGH RAJPUT  

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