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NGT Expresses Displeasure Over Repeated References to Rayalaseema Lift Irrigation Projects - (07 Jul 2021)

ENVIRONMENT

National Green Tribunal has said that repeated litigation of the same matter was not appropriate, expressing displeasure over the repeated references to the Rayalaseema lift irrigation projects in a petition filed by farmers of Avulapalli in Chittor district opposing the three projects of the State for construction of balancing reservoirs.

Tags : NATIONAL GREEN TRIBUNAL   RAYALASEEMA LIFT IRRIGATION PROJECTS  

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