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Madras HC Grants Police Protection to Queer Woman Harassed by Family Members - (07 Jul 2021)

CRIMINAL

Madras High Court has granted police protection to a queer woman belonging to the LGBTQIA+ community alleging harassment by her family members after disclosing about her sexual orientation while observing that the couple living together was conscious about their relationship.

Tags : MADRAS HIGH COURT   POLICE PROTECTION TO QUEER WOMAN  

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