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Delhi HC Renotifies Kashmiri Businessman’s Appeal for Bail in Terror Funding Case - (07 Jul 2021)

CRIMINAL

Delhi High Court has renotified Kashmiri businessman Zahoor Ahmad Shah Watali's appeal for bail on account of lapse of time, in connection with a terror funding case. The Court has renotified the case for hearing in August, 2021.

Tags : DELHI HIGH COURT   ZAHOOR AHMAD SHAH WATALI  

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