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Delhi High Court Awards One Extra Mark to Candidates for Incorrect Question - (07 Jul 2021)

EDUCATION

Delhi High Court has ordered for 1 extra mark to be granted to candidates of the Foreign Medical Graduate Examination (FMGE), December 2020, in light of an incorrect question in the paper. The Court has directed that all candidates who answered the question incorrectly, should be awarded one extra mark, and also held that all those candidates who have scored 150 or above should be deemed to have qualified the exam.

Tags : DELHI HIGH COURT   FOREIGN MEDICAL GRADUATE EXAMINATION  

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