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Bombay HC to Verify if Judge Authorised to Take Cognizance of Bhima Koregaon Case - (07 Jul 2021)

CRIMINAL

Bombay High Court has said it would verify with the Registry if Additional Sessions Judge Kishor Vadane was a Special Judge under the National Investigation Agency (NIA) Act, 2008 in 2018-2019 and if he was authorised to take cognisance of the Pune police's charge sheet against the accused in the Bhima Koregaon Elgar - Parishad Case.

Tags : BOMBAY HIGH COURT   COGNIZANCE OF BHIMA KOREGAON CASE  

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