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Delhi HC Issues Notice on Plea Seeking Recognition to Same-Sex Marriages - (06 Jul 2021)

CIVIL

Delhi High Court has issued notice to the Ministry of Home Affairs, the Ministry of External Affairs and the Consulate General of India, New York on a plea seeking recognition to same-sex marriages under the Citizenship Act, 1955, Foreign Marriage Act, 1969, and the Special Marriage Act, 1954.

Tags : DELHI HIGH COURT   RECOGNITION TO SAME-SEX MARRIAGES  

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