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SC Dismisses Plea Seeking Permission to Hold Rath Yatras in Odisha - (06 Jul 2021)

CIVIL

Supreme Court has dismissed a batch of petitions seeking permission to hold Rath Yatras in other temples in the State of Odisha at par with with Rath Yatra at the iconic Puri Jagannath Temple.

Tags : SUPREME COURT   RATH YATRAS  

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