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Delhi HC Issues Notice in Plea Alleging Inordinate Delay in Issue of Guidelines for Spa Centres - (06 Jul 2021)

CIVIL

Delhi High Court has issued notice on a petition alleging inordinate delay by the Government in issuing guidelines for opening up spa centres in the national capital, that were closed in wake of the second Covid-19 wave. It is alleged that spa centres are being discriminated with salons, gyms and other establishments which have been permitted to open up.

Tags : DELHI HIGH COURT   ISSUE OF GUIDELINES FOR SPA CENTRES  

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