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Delhi High Court Disposes Plea for Publication of New Excise Policy 2021 - (06 Jul 2021)

EXCISE

Delhi High Court has disposed of a plea filed by Delhi Liquor Traders' Association seeking directions to make public Delhi Government's new excise policy for the year 2021-22, which got approval in the month of June, 2021.

Tags : DELHI HIGH COURT   PUBLICATION OF NEW EXCISE POLICY 2021  

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