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Delhi HC Issues Notice on NewsClick Plea for Quashing of ED's Money Laundering Case - (06 Jul 2021)

CRIMINAL

Delhi High Court has issued notice on M/s PPK NewsClick Studio Pvt Ltd and its founder Prabir Purkayastha's petition seeking quashing of an ECIR against them in a money laundering case lodged by the Enforcement Directorate (ED). The Court has also directed for interim protection to Purkayastha to continue and for him to be given a copy of the ECIR.

Tags : DELHI HIGH COURT   NEWSCLICK   ED MONEY LAUNDERING CASE  

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