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Telangana HC Rejects AG Request to Recuse from Plea on Use of Krishna River Water for Power - (06 Jul 2021)

CIVIL

Telangana High Court has rejected Advocate-General (AG) B.S. Prasad’s request to recuse from hearing a writ petition filed by two farmers of Andhra Pradesh against a Government Order issued by the Telangana government pertaining to the usage of Krishna river water for power generation.

Tags : TELANGANA HIGH COURT   USE OF KRISHNA RIVER WATER FOR POWER  

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