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CESTAT, Delhi Directs Department to Allow Refund of Excise Duty Paid by Ray-Ban India - (06 Jul 2021)

EXCISE

Customs, Excise and Service Tax Appellate Tribunal (CESTAT), Delhi has directed the central excise department to allow refund of excise duty paid by the company, Ray-Ban India under protest in the year 2018.

Tags : CUSTOMS   EXCISE AND SERVICE TAX APPELLATE TRIBUNAL   RAY-BAN INDIA  

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