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CBDT Extends Electronic Filing of Income Tax Forms 15CA / 15CB - (06 Jul 2021)

DIRECT TAXATION

Central Board of Direct Taxes (CBDT) has extended the electronic filing of Income Tax Forms 15CA/15CB to 15th July, 2021. Taxpayers can submit the said Forms in manual format to the authorized dealers

Tags : CENTRAL BOARD OF DIRECT TAXES   ELECTRONIC FILING OF INCOME TAX FORMS 15CA / 15CB  

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