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SEBI Reduces Time for Companies to Submit Application with Market Regulator for Obtaining NOC - (06 Jul 2021)

CAPITAL MARKET

Securities and Exchange Board of India has reduced the time period to 2 months for companies to submit an application with the markets regulator for obtaining a 'No Objection Certificate' for release of 1% of issue amount.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   APPLICATION WITH MARKET REGULATOR FOR OBTAINING NOC  

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