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Delhi HC Extends Interim Protection of UP Woman Who Converted to Islam Till July 22 - (05 Jul 2021)

CRIMINAL

Delhi High Court has extended till 22nd July, 2021 the interim protection granted to a Hindu woman who converted to Islam and sought protection while claiming that she was facing an extreme threat to her life and that of her immediate family members who are allegedly being witch-hunted by the officials of the Uttar Pradesh Police.

Tags : DELHI HIGH COURT   INTERIM PROTECTION TO UP WOMAN  

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