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Madras HC Provides Relief to Batelco Group - (17 Feb 2016)

Madras HC, while providing relief to Batelco Group, Bahrain based global telecoms company, has directed serial investor Chinnakannan Sivasankaran, his relatives and his flagship company Siva Ltd not to sell or to create any third party rights on some of their Indian assets until February 22.

Tags : MADRAS HC   BATELCO GROUP  

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