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AFT: No Different Set of Medical Standards for Promotion for Combat Arms and Services in Army - (05 Jul 2021)

DEFENCE

Armed Forces Tribunal (AFT) has ruled that there cannot be different set of medical standards for promotion for Combat Arms and Services in the Army in any rank, and in particular senior ranks of Major General and above, where they are to “lead from the front” and set examples for others in the organisation to follow.

Tags : ARMED FORCES TRIBUNAL   DIFFERENT SET OF MEDICAL STANDARDS FOR PROMOTION  

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