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Allahabad HC Decides to Migrate from JITSI Meet Platform to WebEx Events Platform - (05 Jul 2021)

CIVIL

Allahabad High Court has decided to adopt the CISCO WebEx Events platform for video conferencing at Allahabad in place of the JITSI Meet platform, which was being used till now, to ease the procedure for participating in virtual court proceedings.

Tags : ALLAHABAD HIGH COURT   WEBEX EVENTS PLATFORM  

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