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MP HC Grants Anticipatory Bail to Man Accused of Raping Live In Relationship Partner - (05 Jul 2021)

CRIMINAL

Madhya Pradesh High Court has granted anticipatory bail to a man accused of raping his live in relationship partner on the promise to marry her by imposing the condition that he shall not move in her vicinity or be a 'source of embarrassment or harassment' to her. The Court has granted bail to the accused subject to furnishing of a personal bond of Rs. 50,000 with two sureties of like amount.

Tags : MADHYA PRADESH HIGH COURT   ANTICIPATORY BAIL TO MAN ACCUSED OF RAPING LIVE IN RELATIONSHIP PARTNER  

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