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Allahabad HC Issues Notice on Plea Seeking Immediate Covid-19 Vaccination Drive for Prisoners - (05 Jul 2021)

CRIMINAL

Allahabad High Court has issued notice on a Public Interest Litigation seeking Covid-19 vaccination drive for prisoners across the State on an urgent basis as well as constitution of a high level committee to monitor the spread of virus in prisons of Uttar Pradesh.

Tags : ALLAHABAD HIGH COURT   IMMEDIATE COVID-19 VACCINATION DRIVE FOR PRISONERS  

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