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Madras HC Issues Notice on Plea for Door to Door Delivery of Midday Meals to Children - (05 Jul 2021)

CIVIL

Madras High Court has issued notice on a plea highlighting the need to start door to door delivery of midday meals for children on account of closure of schools due to the ongoing Covid-19 pandemic. The Court has directed the State to take urgent notice of the matter and issued a host of recommendations to facilitate the implementation of such an initiative in aid of school children.

Tags : MADRAS HIGH COURT   DOOR TO DOOR DELIVERY OF MIDDAY MEALS TO CHILDREN  

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