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Allahabad HC Denies Bail to Man Who Allegedly Raped, Posted Woman's Obscene Snaps on FB - (05 Jul 2021)

CRIMINAL

Allahabad High Court has denied bail to a man 'prima facie' accused of raping and posting obscene photographs of a woman on Facebook with whom he once had a relationship in a bail plea of one Manav Sharma under Sections 376(1), 506 of the Indian Penal Code, 1860 and Section 67-A Information Technology (Amendment) Act, 2008.

Tags : ALLAHABAD HIGH COURT   BAIL TO MAN WHO ALLEGEDLY RAPED   POSTED WOMAN'S OBSCENE SNAPS ON FB  

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