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SC Issues Notice on Dental Graduates' Plea Seeking Counselling Date Within 3 Weeks - (02 Jul 2021)

CIVIL

Supreme Court has issued notice in a plea filed seeking directions to the Medical Counselling Committee (MCC) to release the counselling date for NEET-MDS 2021 at the earliest and not later than three weeks in any event.

Tags : SUPREME COURT   NEET-MDS 2021  

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