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SC Refuses to Stay NLSIU's 25% Reservation for Karnataka Students in 2021-22 Admissions - (02 Jul 2021)

EDUCATION

Supreme Court has refused to stay the revised admission notification issued by the National Law School of India University (NLSIU), Bengaluru, providing 25% horizontal reservation for Karnataka students from 2021-22 academic year. The Court has allowed the Common Law Admission Test (CLAT) to go on, as scheduled on July 23, refusing interference with the NLSIU's revised admission notification.

Tags : SUPREME COURT   NLSIU'S 25% RESERVATION FOR KARNATAKA STUDENTS  

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