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Orissa HC to Function Through VC Mode from July 5 Till July 17 - (02 Jul 2021)

CIVIL

Orissa High Court will function through Video Conferencing mode from 5th July, 2021 till 17th July, 2021. The Court has decided that one Division Bench and seven Single Benches will function every working day at 10.30 A.M. through Video Conferencing.

Tags : ORISSA HIGH COURT   VIDEO CONFERENCING MODE  

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