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Patna HC Directs Authority to Dispose Plea Seeking Relief Camps in Flood Affected Districts - (02 Jul 2021)

CIVIL

Patna High Court has directed the authority concerned to dispose of expeditiously a plea seeking setting up of relief camps in flood affected districts in the State and adequate ration and food Facilities to the poor and needy including lactating and pregnant women and infants, within 3 months.

Tags : PATNA HIGH COURT   RELIEF CAMPS IN FLOOD AFFECTED DISTRICTS  

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