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Allahabad HC Issues Notice on Plea Alleging Construction in Chandrasekhar Azad Park - (02 Jul 2021)

CIVIL

Allahabad High Court has issued a notice to Uttar Pradesh Government and Waqf Board seeking removal of all the encroachments (allegedly) raised in the shape of religious constructions as Graves, Mazaars or Mosque constructed or created within the area of Alfred Park popularly known as Amar Shaheed Chandrasekhar Aazad Park.

Tags : ALLAHABAD HIGH COURT   CONSTRUCTION IN CHANDRASEKHAR AZAD PARK  

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