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Calcutta HC Issues Interim Stay on Teacher Recruitment Process for Upper Primary Schools - (02 Jul 2021)

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Calcutta High Court has imposed an interim stay on West Bengal government's ongoing process of recruitment of teachers for primary schools till the next date of hearing which is slated to take place on 2nd July, 2021.

Tags : CALCUTTA HIGH COURT   TEACHER RECRUITMENT PROCESS FOR UPPER PRIMARY SCHOOLS  

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