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CIC Issues Notice to Tihar over Not Disclosing Information - (17 Feb 2016)

Central Information Commission (CIC) has upheld dowry convict's right to freedom and issued a showcause notice to Tihar authorities for allegedly suppressing information. Convict is visually impaired and has been given a go ahead by CIC to access his medical records.

Tags : CENTRAL INFORMATION COMMISSION   TIHAR  

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