CCPA Imposes Rs. 1 Lakh Penalty on Britannia Over Misleading ‘100% Whole Wheat Bread’ Claim  ||  Delhi High Court Upholds SEM Notice Asking Neha Bora to Sign Peace Bond Beyond Mere Hearsay  ||  Allahabad High Court: Rape Victims Cannot Be Denied Compensation for Lack of Medical Report  ||  Kerala High Court Quashes Guideline Restricting Production of Arrested Persons After 5 PM  ||  Gujarat High Court Upholds Acquittal of Two in Electric Fence Death of 11-Year-Old  ||  MP High Court Allows Tree Felling for Indore Metro, Orders Phased Cutting under Expert Watch  ||  Bombay High Court Awards Rs. 5 Lakh for Illegal Arrest, Orders Action Against Police, Magistrate  ||  Bombay High Court Sets Aside FIR Against Pune College Staff Over Murud Beach Tragedy  ||  Bombay High Court Proposes Forfeiting Rehab Homes of Slum Dwellers Dumping Garbage on Roads  ||  J&K&L High Court Sets Aside Rs. 10K Cost on Senior Advocate, Says Heated Exchanges are Common    

SC Issues Notice in Plea Seeking Release of Prisoners Lodged in Agra Jail - (02 Jul 2021)

CRIMINAL

Supreme Court has issued notice in a plea seeking the release of 13 prisoners who have been lodged in Agra Jail for periods ranging from 14 to 22 years. The plea states that these prisoners have been denied release despite establishing that they were juveniles at the time of offence.

Tags : SUPREME COURT   RELEASE OF PRISONERS LODGED IN AGRA JAIL  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved