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Supreme Court Dismisses Plea Seeking Postponement of UPSC ESE 2021 - (02 Jul 2021)

EDUCATION

Supreme Court has dismissed a plea seeking for the postponement of the UPSC Engineering Services Examination (ESE), 2021 in wake of the COVID-19 pandemic. The Court has refused to entertain the plea, stating that it was not the job of the Court to decide when examinations would be held.

Tags : SUPREME COURT   POSTPONEMENT OF UPSC ESE 2021  

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