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DGFT Removes Import Restrictions on Refined Palm Oil, Refined Palm Olein, Potatoes - (02 Jul 2021)

CIVIL

Director-General of Foreign Trade (DGFT) has temporarily removed import restrictions on refined palm oil, refined Palm Olein, Potatoes. According to a notification of the DGFT, import policy of refined bleached deodorised palm oil, and refined bleached deodorised palm Olein is amended from restricted to free with immediate effect and for a period up to 31st December, 2021.

Tags : DIRECTOR-GENERAL OF FOREIGN TRADE   IMPORT RESTRICTIONS ON REFINED PALM OIL   REFINED PALM OLEIN   POTATOES  

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