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Allahabad HC: Journalist Not Expected to Dramatise a Horrifying Incident - (02 Jul 2021)

CRIMINAL

Allahabad High Court has noted while rejecting the bail plea of a journalist in Lucknow, who is co-accused of abetting a person’s suicide and filming it outside the U.P. Vidhan Sabha that a journalist is not expected to dramatise a sensational and horrifying incident and make news by putting his subject in a pitiable condition and in danger of death.

Tags : ALLAHABAD HIGH COURT   JOURNALIST  

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