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J&K HC Asks Centre to Take Effective Steps for Vaccination of Disabled Persons - (01 Jul 2021)

CIVIL

Jammu and Kashmir High Court has asked the Centre and the Government of Jammu and Kashmir to take effective steps as per Centre's guidelines for vaccinating such persons, issuing notice in a plea seeking vaccination for the disabled persons as a special category.

Tags : JAMMU AND KASHMIR HIGH COURT   STEPS FOR VACCINATION OF DISABLED PERSONS  

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