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Bombay HC Sentences Abdul Rauf Merchant and Abdul Rashid to Life in Gulshan Kumar Murder Case - (01 Jul 2021)

CRIMINAL

Bombay High Court has confirmed the 2002 trial court verdict acquitting TIPS co-founder Ramesh Taurani, and convicting Abdul Rauf Merchant in the 1997 murder of T-series owner Gulshan Kumar. The Court has set aside the trial court's order acquitting Merchant's brother- Abdul Rashid Dawood Merchant- and sentenced him to life imprisonment.

Tags : BOMBAY HIGH COURT   GULSHAN KUMAR MURDER CASE  

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