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Delhi High Court Modifies Guidelines for Expediting Execution of Decrees, Awards - (01 Jul 2021)

ARBITRATION

Delhi High Court has modified the guidelines issued by it with regards to the execution of decrees and awards by directing the lower Courts to expedite the proceedings within one year of their institution, observing that an inordinate delay would frustrate the decree holders from reaping benefits.

Tags : DELHI HIGH COURT   EXECUTION OF DECREES   AWARDS  

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