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Allahabad HC Directs All Officers to Wear Face Mask Compulsorily - (01 Jul 2021)

CIVIL

Allahabad High Court has directed all its Officers, Officials & Staff of High Court, Allahabad to wear Face-Masks compulsorily and failure to do the same would attract strict disciplinary action.

Tags : ALLAHABAD HIGH COURT   WEAR FACE MASK COMPULSORILY  

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