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Karnataka HC Directs to Prepare Proposal for Hybrid Video Conference System to All Courts - (01 Jul 2021)

CIVIL

Karnataka High Court has directed the Computer Committee of the High Court to prepare a proposal which would be submitted to the state government for providing a proper hybrid Video Conference system to all the courts in the state along with provision for providing a licensed version of the Zoom app.

Tags : KARNATAKA HIGH COURT   PROPOSAL FOR HYBRID VIDEO CONFERENCE SYSTEM  

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