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Allahabad High Court Seeks Response on Regulation of School Fees - (01 Jul 2021)

EDUCATION

Allahabad High Court has sought response from the Uttar Pradesh Government, CBSE, ICSE, UP Board and a battery of private schools on a Public Interest Litigation seeking regulation of school fees across all private educational institutions in the State, until resumption of physical classes.

Tags : ALLAHABAD HIGH COURT   REGULATION OF SCHOOL FEES  

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