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Madras High Court Extends Life of Remands, Bails, Paroles, Interim Orders Till July 15 - (01 Jul 2021)

CIVIL

Madras High Court has extended life of remands, bails, paroles, interim orders subsisting as on 30th April, 2021 till 15th July, 2021.

Tags : MADRAS HIGH COURT   EXTENSION OF INTERIM ORDERS  

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