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CBIC Notifies Covid-19 Testing of Live Animals Before Importing Into India - (01 Jul 2021)

CUSTOMS

Central Board of Indirect Taxes and Customs (CBIC) has notified the requirement of COVID-19 testing in live animals before importing into India. The Board has issued the notification in the light of the Office Memorandum issued by the Ministry of Fisheries, Animal Husbandry, and Dairying.

Tags : CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS   COVID TESTING OF IMPORTED LIVE ANIMALS  

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