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NGT Summons Bijnor, Amroha Industrialists - (17 Feb 2016)

National Green Tribunal (NGT) has pulled up industrialists discharging dirty water and waste into tributaries, nullahs, flowing through Bijnor, Amroha district and summoned all the owners of factory units in Delhi.

Tags : NATIONAL GREEN TRIBUNAL BIJNOR   AMROHA INDUSTRIALISTS  

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