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Kerala HC Orders Reinvestigation by Police into Case of Murder of Migrant Worker - (01 Jul 2021)

CRIMINAL

Kerala High Court has ordered a reinvestigation by a police officer in the rank of Deputy Superintendent of Police into the case relating to the murder of a migrant worker in Mavelikkara in 2014. The Court passed the directive after acquitting another migrant labourer who was convicted in the murder.

Tags : KERALA HIGH COURT   MURDER OF MIGRANT WORKER  

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