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Madras HC Asks for Report on Treatment of Elephants in Captivity in Temples - (01 Jul 2021)

ENVIRONMENT

Madras High Court has called for a report from the Principal Chief Conservator of Forests (PCCF) on the treatment being meted out to elephants in captivity in temples and under the control of other State entities.

Tags : MADRAS HIGH COURT   TREATMENT OF ELEPHANTS IN CAPTIVITY IN TEMPLES  

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