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Calcutta HC Allows Applications Filed by WB Govt, CM Mamata Banerjee for Accepting Affidavits - (30 Jun 2021)

CRIMINAL

Calcutta High Court has allowed the applications filed by State of West Bengal, Chief Minister Mamata Banerjee, and the State Law Minister Moloy Ghatak seeking acceptance of their affidavits in the Narada Scam case.

Tags : CALCUTTA HIGH COURT   APPLICATIONS FILED BY WB GOVT   CM MAMATA BANERJEE  

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