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Allahabad HC Directs on Woman’s Representation on Husband’s Blindness Due to Vaccine - (30 Jun 2021)

CIVIL

Allahabad High Court has directed District Magistrate, Budaun to decide on a woman's representation in writ petition seeking direction to respondents to pay compensation to her husband regarding his blindness due to vaccine of Covid-19.

Tags : ALLAHABAD HIGH COURT   WOMAN’S REPRESENTATION ON HUSBAND’S BLINDNESS DUE TO VACCINE  

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