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SC Directs ICAI to Give ‘Opt-Out’ Option to Candidate in CA Exams - (30 Jun 2021)

EDUCATION

Supreme Court has directed the Institute of Chartered Accountants of India (ICAI) to give "opt-out" option to a candidate in the CA exams, on account of COVID-related difficulties for herself or her family members, on the basis of a medical certificate issued by a registered medical practitioner.

Tags : SUPREME COURT   ‘OPT-OUT’ OPTION TO CANDIDATE IN CA EXAMS  

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