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SC Asks Baba Ramdev to Produce Video & Transcripts of Statements on Allopathy Cure for COVID - (30 Jun 2021)

CRIMINAL

Supreme Court has asked Yoga Guru Baba Ramdev to produce before it the video and transcripts of his statements on allopathy cure for COVID-19 in a writ petition seeking the clubbing of the multiple FIRs registered against him in different states over his alleged remarks that allopathy cannot cure COVID.

Tags : SUPREME COURT   BABA RAMDEV  

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