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Bombay HC Asks Civic Authorities to Take Measures Against Fake Vaccine Camps - (30 Jun 2021)

CIVIL

Bombay High Court has observed that fake vaccine camps in Mumbai were prima facie the state's failure and asked the civic authorities about measures they plan to take regarding testing and vaccinating the 2,053 innocent people who were duped. The Court has further asked the State's counsel to ask the investigators to conduct a thorough investigation to ensure those playing with the lives of citizens are not spared.

Tags : BOMBAY HIGH COURT   FAKE VACCINE CAMPS  

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